LexA.GOPAL REDDY,N.RAVI SHANKAR
122 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 122 |
Disposal nature
| DISMISSED NO COSTS | 50 |
| ALLOWED NO COSTS | 23 |
| DISMISSED | 18 |
| WITHDRAWN | 13 |
| DISPOSED OF NO COSTS | 8 |
| CLOSED NO COSTS | 3 |
| PARTLY ALLOWED NO COSTS | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- Abbisetty Penchalaiah, v. State of A.P., — Telangana High Court (2011-12-09)
- Rasabathula Sudhakar , Shekar, v. The State of A.P., — Telangana High Court (2011-12-09)
- Rasabathula Ganesh , Laddu, (A4) v. The State of A.P., — Telangana High Court (2011-12-09)
- Mattaparthi Veera Bhadra Rao, v. The State of A.P., — Telangana High Court (2011-12-02)
- Seelam Srirama Murthy, v. The State of Andhra Pradesh, — Telangana High Court (2011-12-02)
- Shaik Maqdoom, v. The State of Andhra Pradesh, — Telangana High Court (2011-12-01)
- The State of Andhra Pradesh, v. Dwarapureddi Prasad, — Telangana High Court (2011-11-30)
- E. Dayakar Rao v. The Government of Andhra Pradesh — Telangana High Court (2011-11-30)
- C.V. Chary, v. J.Rambabu, — Telangana High Court (2011-10-14)
- Telangana N.G.Os Co-op House Building Society Ltd. v. Mr. Umamaheswara Rao — Telangana High Court (2011-10-14)