LexA.GOPAL REDDY,K.S.APPA RAO
102 recorded High Court judgment(s) · 2002–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 102 |
Disposal nature
| DISMISSED NO COSTS | 44 |
| ALLOWED NO COSTS | 13 |
| PARTLY ALLOWED NO COSTS | 12 |
| DISPOSED OF NO COSTS | 11 |
| WITHDRAWN | 10 |
| DISMISSED FOR DEFAULT | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED AS NOT PRESSED | 2 |
Recent judgments
- M/s. ABB Ltd., (Asea Brown Boveri Ltd.,) v. A.P.Central Power Distribution Company Ltd., — Telangana High Court (2011-12-16)
- Triveni Bhavan Trust v. Pradeep Kumar — Telangana High Court (2011-12-16)
- Kompella Venkata Subba Rao v. Madduri Venkata Hanuman Kumar — Telangana High Court (2011-10-27)
- Indian Overseas Bank, v. M/s.Sri Ramachandra Tools Public Ltd. — Telangana High Court (2011-10-27)
- M/s. Yamini Vision v. Hathway Cable AND Datacon Pvt. Ltd. — Telangana High Court (2011-10-20)
- P.SESHAMMA v. SPL.DY.COL L.A.OANDANR — Telangana High Court (2011-10-20)
- P.ALIVELU v. S.D.C LAO ONGC RAJAHMUNDRY AND ANOTHER — Telangana High Court (2011-10-20)
- B.V.Rama Narasimha Reddy v. Hathway Cable and Date Com Pvt Ltd — Telangana High Court (2011-10-20)
- SMT. EDE GANGAMMA v. SPL.DY.COLLECTOR LAO ONGC AND ANR — Telangana High Court (2011-10-20)
- SMT. VEERAMALLI SHESHIREKHA v. SPL DY. COLLECTOR AND ANR — Telangana High Court (2011-10-20)