LexA.GOPAL REDDY,K.C.BHANU
335 recorded High Court judgment(s) · 2005–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 333 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| DISMISSED | 142 |
| DISMISSED NO COSTS | 62 |
| ALLOWED NO COSTS | 57 |
| PARTLY ALLOWED NO COSTS | 19 |
| DISPOSED OF NO COSTS | 18 |
| WITHDRAWN | 11 |
| TRANSFERED TO LOK ADALAT | 9 |
| DISMISSED AS INFRUCTUOUS | 9 |
Recent judgments
- G. Buchi reddy v. DR. SAMIR SHARMA IAS — Telangana High Court (2011-04-01)
- Ms Sabera Begum W/o Md Abdul Qadder, v. The Inspector General of Prisons AND Director, — Telangana High Court (2011-02-11)
- V.R.G.Prasad, S/o Siva Ramaiah, v. Mr L V Subramanyam IAS — Telangana High Court (2011-02-04)
- P. Krishna Rao v. The District Judge, — Telangana High Court (2010-12-03)
- P.Nadipi Reddy v. The Commissioner of Prohibition AND Excise — Telangana High Court (2010-11-19)
- M/s. The Bharani Mutually Aided Co-operative Housing v. Government of Andhra Pradesh,Rep. by Principal — Telangana High Court (2010-10-08)
- G.S.JAYAKAR v. PRL.SEC. REVENUE DEPT AND 10 — Telangana High Court (2010-10-08)
- G. Laxmi Hephzibagh, v. The Chief Commissioner, — Telangana High Court (2010-10-08)
- M/s.The Bharani Mutually Aided Co.operative Housing v. Government of Andhra Pradesh, represented by Special — Telangana High Court (2010-10-08)
- - v. - — Telangana High Court (2010-10-08)