A.GOPAL REDDY,G.YETHIRAJULU

24 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• Chintala Babu v. The State of Andhra Pradesh, — Telangana High Court (2006-12-22)
• The Public Prosecutor, v. Boddella Babul Reddy, — Telangana High Court (2006-12-08)
• The Public Prosecutor, v. G. Subramani , Karthavarayudu, (A 1) — Telangana High Court (2006-12-06)
• The Public Prosecutor, v. Mala Balu — Telangana High Court (2006-11-29)
• The Land Acquisition Officer-cum-Special Deputy Collector v. Laxmamma — Telangana High Court (2006-11-29)
• The Public Prosecutor v. Bangaru Padmavathi — Telangana High Court (2006-11-16)
• Sarveshwar Rao, v. Land Acquisition Officer, H U D A- — Telangana High Court (2006-11-10)
• Smt. Prakya Dakshyani, v. The Land Acquisition Officer, — Telangana High Court (2006-11-10)
• GUDDI MALKAPUR CO.OP.HOUSING SO. v. LAO-HUDA HYD — Telangana High Court (2006-11-10)
• Bandi Ramana Reddy v. The State of A.P.Rep. by Public Prosecutor — Telangana High Court (2006-11-02)