LexA.GOPAL REDDY,G.V.SEETHAPATHY
365 recorded High Court judgment(s) · 2007–2010
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 365 |
Disposal nature
| DISMISSED NO COSTS | 267 |
| DISMISSED | 40 |
| PARTLY ALLOWED NO COSTS | 26 |
| ALLOWED NO COSTS | 12 |
| WITHDRAWN | 7 |
| DISPOSED OF NO COSTS | 3 |
| ORDERED | 3 |
| DISMISSED FOR DEFAULT | 2 |
Recent judgments
- K.SRUTI v. P.R Rajeswari — Telangana High Court (2010-06-18)
- L.A.OANDSPL.DY.COL PEDDAPURAM v. S.VENKATARAO AND ORS — Telangana High Court (2010-06-18)
- SPL DY COLLECTOR AND LAO. PEDDAPURAM v. PASALA MANGA RAO AND 11 ORS — Telangana High Court (2010-06-18)
- SPL.DY.COLLECTOR AND LAO PEDDAPURAM v. KAKARAPALLI SURYANARAYANA — Telangana High Court (2010-06-18)
- K. Sruti v. P.R. Rajeswari — Telangana High Court (2010-06-18)
- THE LAO. DOULTHABAD v. R.CHANDRA GOUD — Telangana High Court (2010-04-29)
- MRO LAO NANDYAL v. G.RAMA CHENNA REDDY — Telangana High Court (2010-04-29)
- LAO MRO MOTHEY v. A.P.SEVYA AND 2 OTHERS — Telangana High Court (2010-04-29)
- MRO.LAO NANDYALA v. G.CHENNA REDDY — Telangana High Court (2010-04-29)
- YAO WARANGAL v. CH.RAMAIAH AND OTHERS — Telangana High Court (2010-04-29)