LexA.GOPAL REDDY,G.CHANDRAIAH
30 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 30 |
Disposal nature
| DISMISSED NO COSTS | 12 |
| WITHDRAWN | 9 |
| DISMISSED | 3 |
| DISMISSED WITH COSTS | 2 |
| CLOSED NO COSTS | 1 |
| ALLOWED NO COSTS | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISPOSED OF NO COSTS | 1 |
Recent judgments
- A.Shireesha Rani v. The Government of Andhra Pradesh, rep.by its Principal — Telangana High Court (2011-05-11)
- M/s.Salute Beverages (P) Ltd., Sy.No.26/1 AND 26/2 v. The Oriental Bank of Commerce, — Telangana High Court (2011-05-11)
- Peesu Jyothi v. The Government of Andhra Pradesh, Rep.byits Principal — Telangana High Court (2011-05-11)
- guindlapelli Srinivas v. The Government of A.P — Telangana High Court (2011-05-11)
- V. Surya Prakash v. The Government of Andhra Pradesh, — Telangana High Court (2011-05-11)
- Ramireddy Dasaradha rami REddy v. State Bank of India, — Telangana High Court (2011-05-04)
- M. Arvind Preetham v. The Commissioner of Police — Telangana High Court (2011-05-04)
- M/s Lanco Hills Technology Park Pvt. Ltd., v. State of Andhra Pradesh, — Telangana High Court (2011-05-04)
- Mohd.Ilyas v. The Asst.Secretary,Regional Transport Authority(East Zone) — Telangana High Court (2011-05-04)
- M.Vikas Reddy v. Union Public Service Commission — Telangana High Court (2011-05-04)