LexA.GOPAL REDDY,G.BHAVANI PRASAD
23 recorded High Court judgment(s) · 2006–2008
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 23 |
Disposal nature
| DISMISSED | 17 |
| DISMISSED NO COSTS | 3 |
| WITHDRAWN | 1 |
| DISPOSED OF NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Amitabh Upadhyay, v. Ms. Pushpita Upadhyay, — Telangana High Court (2008-08-26)
- Hiralal v. The Station House Officer, — Telangana High Court (2007-12-27)
- B.V.S.P.Choudary,President All India credit card v. The Station House Officer, Mahankali Police Station — Telangana High Court (2007-12-27)
- Yenuga Pavan Kumar v. Anil Kumar Agarwal — Telangana High Court (2007-12-27)
- Nelapati Lakshmi Kumari, v. The Station House Officer, — Telangana High Court (2007-12-27)
- Yaddanapudi Arul Mariya Raju v. The Inspector of Police, C.C.S., Guntur, — Telangana High Court (2007-12-27)
- Tanguturu Ammani, Sarpanch, Gram Sarpanch, v. The Station House Officer, Yarraguntla Police Station, — Telangana High Court (2007-12-26)
- Laxmi Narayana, v. The Station House Officer, — Telangana High Court (2007-12-26)
- K. Brahmananda Reddy, S/o. Gangireddy, v. The Station House Officer, Lingala Police Station, — Telangana High Court (2007-12-26)
- Nollu Polayya, v. The Superintendent of Police, — Telangana High Court (2007-12-26)