LexA.GOPAL REDDY,C.V.RAMULU
40 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 40 |
Disposal nature
| DISMISSED NO COSTS | 23 |
| ALLOWED NO COSTS | 8 |
| WITHDRAWN | 5 |
| DISMISSED | 2 |
| DISPOSED OF NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- G.S.Prakash Rao v. Kantubothu Satyan — Telangana High Court (2011-02-11)
- Jadala Pedda Narsimha, v. The Joint Collector, — Telangana High Court (2011-02-11)
- M/s. G.P.R. Housing Private Limited, v. The Joint Collector, — Telangana High Court (2011-02-11)
- R.Kalavathi v. The Tahsildar — Telangana High Court (2011-02-11)
- SUPER OF POLICE MAHABOOBNAGARAND 3 v. MYKALA SUBAMMA MNAGARAAND 2 — Telangana High Court (2011-01-31)
- Islamia Colege of Education, Siddipet, Medak v. The Government of A.P., rep by its Secretary, — Telangana High Court (2011-01-31)
- Rahmans College of Education, Hanamkonda, v. The Government of Andhra Pradesh, — Telangana High Court (2011-01-31)
- St. Adams Educational Society, v. The Government of Andrha Pradesh, — Telangana High Court (2011-01-31)
- Hussainy College of Education v. Government of Andhra Pradesh — Telangana High Court (2011-01-31)
- Bharath College of Education, v. The Government of A.P., Rep by its Secretary, — Telangana High Court (2011-01-31)