A.GOPAL REDDY,B.SESHASAYANA REDDY

107 recorded High Court judgment(s) · 2008–2009

Courts

Disposal nature

Recent judgments

• V Shankar v. Sri Rama Prasad — Telangana High Court (2009-09-11)
• WANKA NAGESWARA RAO v. RAVURI SUBRAHMANYAM AND ORS. — Telangana High Court (2009-09-11)
• B.Ramasubramaniyam v. The Government of Andhra PRadesh — Telangana High Court (2009-06-08)
• Andhra Pradesh Raithu Koli Sangam, East Godavari District. v. The Station House Officer, Kakinada, — Telangana High Court (2009-06-08)
• Smt. Tekula Laxmamma, v. Government of A.P. Rep by its Principal Secretary, — Telangana High Court (2009-06-08)
• Manupati Mariyamma, R/o. Bapatla, Guntur District. v. The Station House Officer, Central Crime Station, — Telangana High Court (2009-06-08)
• J.C.Prabhakar Reddy, v. Revenue Divisional officer, — Telangana High Court (2008-09-02)
• Syed Sirajuddin, v. Revenue Divisional Officer, Chevella Division, — Telangana High Court (2008-09-02)
• R. ramulu S/o late Gopiah v. Mandal Revenue Officer, Serlingampally — Telangana High Court (2008-09-02)
• Anisetti Veerabhadra Rao, (A-1), v. The State of Andhra Pradesh, — Telangana High Court (2008-09-02)