A.GOPAL REDDY,B.CHANDRA KUMAR

327 recorded High Court judgment(s) · 2009–2011

Courts

Disposal nature

Recent judgments

• Kommi Sankaraiah v. The Revenue Divisional OFficer, — Telangana High Court (2011-12-16)
• SMT.NANNAPANENI KASTURI v. THE L.A.O. CUM-REV.DIVI.OFFICER GUNTUR — Telangana High Court (2011-09-23)
• Smt.B.Chinnamma v. The LAO — Telangana High Court (2011-09-23)
• G. Siva rama krishna v. The LA Officer Cum RDO, — Telangana High Court (2011-09-23)
• N.PRABHAKAR RAO v. THE LAO CUM RDO TENALI GUNTUR — Telangana High Court (2011-09-23)
• B.CHINNAMMA v. THE L.A.O.CUM-REV.DIVI.OFFICER GUNTUR — Telangana High Court (2011-09-23)
• SMT.AAVULA ATCHAMAMBA v. L.A.O.CUM R.D.O. TENALI — Telangana High Court (2011-09-23)
• Kampa Venkateswarlu, v. The State of A.P., — Telangana High Court (2011-04-15)
• Smt. Shamantha v. The Superintendent of Police — Telangana High Court (2011-04-15)
• Peram Subbaiah, v. State, through the Inspector of Police, — Telangana High Court (2011-04-13)