LexA.GOPAL REDDY,ASHUTOSH MOHUNTA
119 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 119 |
Disposal nature
| DISMISSED NO COSTS | 109 |
| DISMISSED | 6 |
| WITHDRAWN | 2 |
| ALLOWED NO COSTS | 1 |
| DISPOSED OF NO COSTS | 1 |
Recent judgments
- M/s. Hindustan Antibiotics Limited v. Mr. D. Krishna Mohan — Telangana High Court (2011-03-11)
- M/s.Hindustan Antibiotics Limited,Government of India v. Sri.D.Krishna Mohan — Telangana High Court (2011-03-11)
- Banda Satyanarayana v. Banda Raghavendra Rao — Telangana High Court (2011-02-18)
- M.Ramanamma v. Govt of A.P Rep by its Secretary — Telangana High Court (2010-12-24)
- THE NARSAPUR MANDAL PARISHAD NARASPUR v. THE STATE OF AP PANCHAYAT RAJ AND 5 ORS — Telangana High Court (2010-11-15)
- PRESIDENT THE NARASAPUR MANDAL PARISHAD v. PRL.SEC.PANCHYAT RAJANDR.D.AND5 ORS — Telangana High Court (2010-11-15)
- MANDAPETA WEAVERS COOP PROD AND SALES SOCI v. DIR OF HANDLOOMS HYD AND 14 OTHERS — Telangana High Court (2010-11-15)
- P.Vijaya Kumar v. Government of A.P — Telangana High Court (2010-11-15)
- SEC.REVENUE DEPT AND 2 ORS v. P.KRISHNA AND 14 ORS — Telangana High Court (2010-11-15)
- Genius High School v. Union of india, Rep. by its Secretary — Telangana High Court (2010-11-10)