LexA.GOPAL REDDY
4,531 recorded High Court judgment(s) · 2001–2011
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4523 |
| Andhra Pradesh High Court | 8 |
Disposal nature
| DISMISSED NO COSTS | 1443 |
| DISPOSED OF NO COSTS | 1304 |
| DISMISSED | 947 |
| ALLOWED NO COSTS | 366 |
| WITHDRAWN | 167 |
| DISMISSED AS INFRUCTUOUS | 101 |
| ORDERED | 45 |
| DISMISSED FOR DEFAULT | 38 |
Recent judgments
- Pratap Karan, v. Government of Andhra Pradesh rep. by pricipal Secretary, — Telangana High Court (2011-12-19)
- Dasari Kalavathi, v. G.S.Chakravarthi Raju — Telangana High Court (2011-12-16)
- Mr. B. Chandrasen Reddy v. Mr. S. Ashok — Telangana High Court (2011-12-16)
- Vemuri Vara Lakshmi v. Kota Sivaramprasad — Telangana High Court (2011-12-16)
- Dasari Kalavathi, v. G.S.Chakravarthi Raju — Telangana High Court (2011-12-16)
- Maddula Vishnu Vardhana Rao, v. Gandham Naga Mani — Telangana High Court (2011-12-16)
- Ede Kameswaramma v. Thota Suryanarayana — Telangana High Court (2011-12-09)
- Damarla Nagesh v. Damerla Venkata Ramanajneyulu — Telangana High Court (2011-12-09)
- Boppana Basava Visweswara Rao, v. Kodali Lakshmi Nancharamma, — Telangana High Court (2011-12-09)
- Gollamandala Muttaiah v. Dubbaku Venkateswarlu, — Telangana High Court (2011-12-09)