A.G.URAIZEE

3,733 recorded High Court judgment(s) · 2013–2022

Courts

Gujarat High Court

3733

38-RULE ABSOLUTE/ALLOWED @ FH	817
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	715
56-DISPOSED AT ADMISSION STAGE	497
27-WITHDRAWN @ ADM.STAGE	425
47-DISPOSAL IN ANY OTHER MODE FH	370
53-ALLOWED / GRANTED @ ADM.STAGE	214
40-WITHDRAWN @ FH	97
26-DISMISSED @ ADM.STAGE	89

RAMU YADAV S/O SARVADIN YADAV v. STATE OF GUJARAT — Gujarat High Court (2022-04-20)
POPULAR ESTATE MANAGEMENT LTD v. GUNJAN PAINTS LTD — Gujarat High Court (2022-04-20)
M/S GUJARAT ALKALIES AND CHEMICALS LTD. v. M/S H P ZALA, PROPRIETOR (NARESH H. ZALA) (ENGINEERING AND CONTRACTORS) — Gujarat High Court (2022-04-19)
UMESH ASHOK TUKARAM SHIRSADE v. STATE OF GUJARAT — Gujarat High Court (2022-04-13)
SAIYAD SAHIDMIYA NURALI v. STATE OF GUJARAT — Gujarat High Court (2022-04-13)
KISHANBHAI VAJUBHAI KHUNGLA v. STATE OF GUJARAT — Gujarat High Court (2022-04-13)
GHANSHYAMBHAI VITHALDAS v. VIKRAMSINH GULABSINH JADEJA — Gujarat High Court (2022-04-12)
HEIRS OF DECD.GOVIND BHIKHA v. BAWAJI MANGANGIRI RUPGIRI — Gujarat High Court (2022-04-06)
JAYSHANKAR JUGALKISHOR JOSHI v. G. SENTHILKUMAR GOVINDAN GAODAR (DELETED) — Gujarat High Court (2022-04-06)
DAXABEN ALIAS SUDHABEN WD/O. ARVINDSINH HIMMATSINH v. DHULABHAI BUDHABHAI — Gujarat High Court (2022-04-05)