A.D.MARIA CLETE

1,474 recorded High Court judgment(s) · 2019–2026

Courts

Madras High Court

1474

ALLOWED	545
DISMISSED	335
WITHDRAWN DISMISSED	137
DISMISSED FOR NON-PROSECUTION	110
CLOSED	110
ORDERED	66
DISPOSED OF	45
DISMISSED WITH COST	29

Mr.Sridev Prakash v. Padmaja Prakash and another — Madras High Court (2026-04-30)
MISS.N.SOUNDARAVALLI v. Mr.N.Ramamurthy — Madras High Court (2026-04-30)
Janani C. v. P. Manojkumar — Madras High Court (2026-04-30)
SRINIVASAN v. PERIYASAMY GOUNDER(died) — Madras High Court (2026-04-30)
M.Dharparanyam v. Dr.R.Shankar — Madras High Court (2026-04-30)
Nithyavendhan K v. Mithula S — Madras High Court (2026-04-30)
Devika v. R.Vijayakumar — Madras High Court (2026-04-30)
R. VASU v. M/S. BELAIR CORPORATION PRIVATE LIMITED AND ANOTHER — Madras High Court (2026-04-30)
D.SRIHARI RAO (DIED) v. THE LAND ACQUISTION OFFICER, — Madras High Court (2026-04-30)
Mallika Gunasekaran Educational and Charitable Trust (MGECT) and another v. Aruna Adityan and 2 others — Madras High Court (2026-04-30)