A.D.JAGADISH CHANDIRA, R. KALAIMATHI

48 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• Thondan Subramani v. Anshul Mishra — Madras High Court (2025-03-19)
• S.Amsa v. Tmt. Rashmi Siddharth Zagade IAS, — Madras High Court (2024-10-03)
• R.VANITHA v. THE SERCRETARY TO GOVERNMENT — Madras High Court (2024-05-09)
• MANJU v. STATE REP BY — Madras High Court (2024-05-09)
• SHAKILA BANU v. THE SUPERINTENDENT OF POLICE — Madras High Court (2024-05-09)
• S.JAYAKUMAR v. UNION OF INDIA — Madras High Court (2024-05-09)
• A.KAMALA v. THE HOME SECRETARY, — Madras High Court (2024-05-09)
• PALANI v. THE SUPERINTENDENT OF POLICE — Madras High Court (2024-05-09)
• M.S.ABDUL HASAN v. THE SECRETARY TO GOVERNMENT — Madras High Court (2024-05-09)
• M.JAYASHREE v. THE STATE REP BY ITS — Madras High Court (2024-05-09)