A.D.JAGADISH CHANDIRA, L.VICTORIA GOWRI
65 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 65 |
Disposal nature
| ALLOWED | 23 |
| CLOSED | 19 |
| ORDERED | 16 |
| DISPOSED OF | 3 |
| DISMISSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
| WITHDRAWN DISMISSED | 1 |
Recent judgments
- V. SHANMUGAM v. MURUGAN — Madras High Court (2025-08-21)
- R.Stalin Jayakumar v. Alagu Meena — Madras High Court (2025-08-21)
- A.M.Sundaravel v. Vaikunda Perumal — Madras High Court (2025-08-21)
- R.M.Duraisamy v. M.Manikavasagam — Madras High Court (2025-08-21)
- MURUGAN v. VIJAYALAKSHMI — Madras High Court (2025-08-21)
- Rajaram v. M.N.Poongothai — Madras High Court (2025-08-21)
- Venmani v. VIJAYAKUMAR — Madras High Court (2025-08-21)
- Dr.S.Sidhardhan v. A. Karthick, I.A.S., — Madras High Court (2025-08-21)
- The Correspondent v. Baladhandauthapani — Madras High Court (2025-08-21)
- Sasi @ Sasi Kumar v. The State of Tamilnadu — Madras High Court (2025-08-14)
Lex