LexA.D.JAGADISH CHANDIRA, K.RAJASEKAR
1,077 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1077 |
Disposal nature
| ALLOWED | 483 |
| CLOSED | 279 |
| DISMISSED | 98 |
| DISPOSED OF | 94 |
| WITHDRAWN DISMISSED | 74 |
| ORDERED | 24 |
| DISMISSED AS INFRUCTUOUS | 8 |
| MODIFIED | 5 |
Recent judgments
- Sivakumar v. The Inspector of Police — Madras High Court (2025-04-28)
- Pavithra v. The Principal Secretary to Government — Madras High Court (2024-11-18)
- J.KANNAN, v. M.P.RAJA SURESH, — Madras High Court (2024-11-18)
- S.Lakshmi v. The State represented by its — Madras High Court (2024-11-18)
- R.Umamagheswari v. The State represented by its — Madras High Court (2024-11-18)
- MRS.REGINA JEYAPAL, v. THE REVENUE DIVISIONAL OFFICER — Madras High Court (2024-10-30)
- Easwaran v. The Principal Secretary to Government, — Madras High Court (2024-10-28)
- C.Ravichandran v. The State represented by its, — Madras High Court (2024-10-28)
- Thangapandiyan v. The Inspector of Police — Madras High Court (2024-10-28)
- Paranjothi v. The Principal Secretary to Government — Madras High Court (2024-10-28)