LexA.D.JAGADISH CHANDIRA, G.ARUL MURUGAN
36 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 36 |
Disposal nature
| ALLOWED | 16 |
| DISPOSED OF | 9 |
| DISMISSED | 4 |
| CLOSED | 3 |
| WITHDRAWN DISMISSED | 2 |
| ORDERED | 2 |
Recent judgments
- Ranjithkumar v. The State of Tamilnadu — Madras High Court (2025-07-04)
- Arunachalam @ Mottaiyandi v. The State of Tamilnadu — Madras High Court (2025-07-04)
- B.Kasthuri v. The State of Tamil Nadu — Madras High Court (2025-07-04)
- Velu @ Palanivel v. The State of Tamil Nadu — Madras High Court (2025-07-04)
- Dayana v. State of TamilNadu Rep by — Madras High Court (2025-07-04)
- A. Rani v. The State of Tamilnadu — Madras High Court (2025-07-04)
- Deva Anand v. The State of Tamil Nadu — Madras High Court (2025-07-04)
- Sagaya Pushpam v. The State of Tamilnadu — Madras High Court (2025-07-04)
- Pushpa v. The State of Tamilnadu — Madras High Court (2025-07-04)
- P.Ajithkumar v. State of Tamil Nadu — Madras High Court (2025-07-04)