LexA.D.JAGADISH CHANDIRA, C. SARAVANAN
58 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 58 |
Disposal nature
| DISPOSED OF | 30 |
| DISMISSED | 12 |
| ORDERED | 7 |
| CLOSED | 5 |
| DISMISSED AS INFRUCTUOUS | 2 |
| ALLOWED | 1 |
| WITHDRAWN DISMISSED | 1 |
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