A.D.JAGADISH CHANDIRA
46,756 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 46756 |
Disposal nature
| GRANTED | 13372 |
| ORDERED | 7068 |
| DISPOSED OF | 6300 |
| MODIFIED | 4420 |
| DISMISSED | 3978 |
| CLOSED | 3842 |
| WITHDRAWN DISMISSED | 3658 |
| ALLOWED | 1831 |
Recent judgments
- P.Seniappan v. K.P.Thirunavukkarasu — Madras High Court (2026-06-03)
- Shanthi v. Annai Infra Developers Limited — Madras High Court (2026-06-03)
- RELIANCE GENERAL INSURANCE COMPANY LIMITED v. V.RAJI — Madras High Court (2026-06-03)
- Susila, v. G.Appusamy, — Madras High Court (2026-06-03)
- SHRIRAM GENERAL INSURANCE CO. LTD v. RAGUPATHY — Madras High Court (2026-06-03)
- Sadique Basha v. P.Sankaranarayanan — Madras High Court (2026-06-03)
- R. PACHAIYAMMAL v. THE MANAGING DIRECTOR — Madras High Court (2026-06-03)
- The Divisional Manager v. Natarajan — Madras High Court (2026-06-03)
- Karunanidhi v. Ramalingam — Madras High Court (2026-06-02)
- XXXXX v. State Rep by, The Inspector of Police, — Madras High Court (2026-06-02)
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