LexA.C. RAO
849 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 849 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 155 |
| 27-WITHDRAWN @ ADM.STAGE | 149 |
| 40-WITHDRAWN @ FH | 99 |
| 35-ANY OTHER MODE @ ADM.STAGE | 85 |
| 46-ANY OTHER MODE @ FH | 54 |
| 56-DISPOSED AT ADMISSION STAGE | 49 |
| 28-REJECTED @ ADM.STAGE | 44 |
| 26-DISMISSED @ ADM.STAGE | 44 |
Recent judgments
- ORIENTAL INSURANCE COMPANY LIMITED v. ARVINDBHAI GANDABHAI BELDAR — Gujarat High Court (2021-06-16)
- HEIRS OF DECD. VISHALKUMAR BALUBHAI PANCHAL v. MOHD. FARUK FAZALAHMED GALANI (MEMON) — Gujarat High Court (2021-06-16)
- ORIENTAL INSURANCE COMPANY LIMITED v. ARVINDBHAI GANDABHAI BELDAR — Gujarat High Court (2021-06-16)
- ASHOKUMAR GHANSHYAMBHAI BHATT v. SHUKHMOHAMMAD HUSHEN MULLA — Gujarat High Court (2021-06-15)
- ASHOKKUMAR GHANSHYAMBHAI BHATT v. SHUKHMOHAMAD HUSHEN MULLA — Gujarat High Court (2021-06-15)
- SHREE RAM TRANSPORT FINANCE COMPANY v. VASANTKAUR MAHENDRASINGH SIDDHU — Gujarat High Court (2021-06-10)
- MANGUBHAI BACHUBHAI KALARA (BHIL) v. PARBATSINH BHIMSINH RAJPUT — Gujarat High Court (2021-06-08)
- UNITED INDIA INSURANCE CO LTD v. BHURABHAI BHAGOTA KASHYAP — Gujarat High Court (2021-06-08)
- BANK OF BARODA v. ARVINDKUMAR KESHAVLAL SHAH — Gujarat High Court (2021-04-05)
- M/S OM SIZING THRO'PRAKASHBHAI PATEL v. ORIENTAL INSURANCE COMPANY LTD — Gujarat High Court (2021-04-05)