A.C.ARUMUGAPERUMAL ADITYAN

453 recorded High Court judgment(s) · 2006–2009

Courts

Madras High Court

453

DISMISSED	217
ALLOWED	113
PARTLY ALLOWED	47
DISMISSED WITH COST	18
DISMISSED WITH MODIFICATION	13
DISPOSED OF	12
MODIFIED	5
ALLOWED REMANDED	5

ANJAPPA @ KANNAPPAN v. CHINNA REDDY — Madras High Court (2009-04-06)
UGAMRAJ v. SHAH POOSAJI SAMRATHMAL — Madras High Court (2009-04-03)
DHARMAN v. CHOCKALINGAM — Madras High Court (2009-03-24)
LAKSHMI v. JAYALAKSHMI — Madras High Court (2009-03-24)
ARUNCHALAM v. C.VENKATACHALAPATHY — Madras High Court (2009-02-19)
P.KANNAIAH v. V.R.CHINNARAJ — Madras High Court (2009-02-10)
VENUGOPAL v. M.GOPALAKRISHNAN — Madras High Court (2009-01-22)
K.KARUPPIAH v. B.KUNENDRAN — Madras High Court (2009-01-19)
C.SENTHIL v. JOTHI JEYALAKSHMI — Madras High Court (2009-01-05)
KUMARAGURU FINANCE v. M.GANESAN — Madras High Court (2008-11-14)