LexA. BADHARUDEEN
5,928 recorded High Court judgment(s) · 2015–2025
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 5928 |
Disposal nature
| ALLOWED | 1984 |
| DISMISSED | 1871 |
| DISPOSED OF | 792 |
| DISMISSED AS WITHDRAWN | 276 |
| DISMISSED AS INFRUCTUOUS | 213 |
| ALLOWED IN PART | 181 |
| CLOSED | 170 |
| DISMISSED AS NOT PRESSED | 133 |
Recent judgments
- SINDHU S, v. STATE OF KERALA — Kerala High Court (2025-04-11)
- BINU K.S. v. K.K.SIVAN — Kerala High Court (2025-04-10)
- KUNJUMOL v. ST.MARY'S EDUCATION AND CULTURAL SOCIETY — Kerala High Court (2025-04-10)
- LAJU CHERIAN v. TARA LAJU — Kerala High Court (2025-04-10)
- K.K.JOSE v. K.P.DAMODARAN NAIR — Kerala High Court (2025-04-09)
- JOY P v. STATE OF KERALA — Kerala High Court (2025-04-09)
- T.S.SALUDHEEN v. SUBRAMANIAN — Kerala High Court (2025-04-08)
- VINOD v. PRAKASAN — Kerala High Court (2025-04-08)
- CANARA BANK v. NARAYANAN NAMBOOTHIRIPAD — Kerala High Court (2025-04-08)
- JOLLY ASHOK v. SURAJ VASUDEV — Kerala High Court (2025-04-08)