A.B. PALKAR

20 recorded High Court judgment(s) · 1999–2003

Courts

Bombay High Court

DISPOSED OFF	17
DISMISSED	1
Dismissed/Rule Discharged	1
DISMISSED FOR NON-PROSECUTION/DEFAULT AT ADMISSION STAGE	1

OSWAL AGRO MILLS LTD. v. THE CUSTODIAN and ANR. — Bombay High Court (2003-06-10)
Mukesh P. Shroff v. C.B.I. — Bombay High Court (2003-06-05)
SANTOSH SHRIRAM MULGAONKAR v. THE CENTRAL BUREAU OF INVESTIGATION — Bombay High Court (2003-04-04)
EMINENT HOLDINGS PVT. LTD. v. THE CUSTODIAN . — Bombay High Court (2003-03-10)
ZEST HOLDINGS PVT. LTD. v. THE CUSTODIAN . — Bombay High Court (2003-03-10)
FORTUNE HOLDINGS PVT. LTD. v. THE CUSTODIAN . — Bombay High Court (2003-03-10)
GROWMORE RESEARCH and ASSETS MANAGEMENT LTD. v. THE CUSTODIAN — Bombay High Court (2003-02-14)
GROWMORE EXPORTS LTD. v. THE CUSTODIAN — Bombay High Court (2003-02-14)
HARSH ESTATES PVT. LTD. v. THE CUSTODIAN — Bombay High Court (2003-02-14)
GROWMORE LEASING and INVESTMENT LTD. v. THE CUSTODIAN — Bombay High Court (2003-02-14)