A.B. CHAUDHARI, Z.A. HAQ

263 recorded High Court judgment(s) · 2013–2015

Courts

Bombay High Court

263

OTHERS DISPOSED OFF	68
Dispossed Off/Dismiss for Default	49
DISMISSED	34
Admitted/Allwd/Granted/Rule Absolute	32
Dismissed/Rule Discharged	16
Withdrawn	16
ALLOWED	11
OTHER DISPOSED OFF	9

THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD GADCHIROLI, AND ANOTHER v. SHRI. RAJU SANYASI ATRAM, AND ANOTHER — Bombay High Court (2015-06-26)
SHRI AMARSINGH SIKANDAR GEDAM, JUNION EXTENSION OFFICER, EDUCATION OFFICER (PRIMARY), Z.P. GONDIA v. THE CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, GADCHIROLI AND 2 OTHERS — Bombay High Court (2015-06-26)
THE EXECUTIVE ENGINEER,P.W.D.BHANDARA AND 2 OTHERS v. ANANDRAO MAHADEV KADAW (DEAD) — Bombay High Court (2015-03-20)
THE EXECUTIVE ENGINEER,P.W.D.BHANDARA and 2 ORS. v. ANANDRAO MAHADEV KADAW. — Bombay High Court (2015-03-20)
THE EXECUTIVE ENGINEER,P.W.D.BHANDARA AND 2 OTHERS v. ANANDRAO MAHADEV KADAW (DEAD) — Bombay High Court (2015-03-20)
THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE DEPARTMENT, MUMBAI AND 2 OTHERS v. METHILAL S/O GHUSAJI NANGAYE — Bombay High Court (2015-02-06)
AYUSH NIRMAL PUGALIA (CONVICT NO.C-8655) v. THE DIVISIONAL COMMISSIONER, NAGPUR DIVISION, NAGPUR AND ANOTHER — Bombay High Court (2014-02-11)
SHRI. MUNINDRA S/O RAMESH CHANDRA TRIVEDI AND 2 OTHERS v. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER AND ANOTHER — Bombay High Court (2013-12-24)
NILESH S/O ASHOK KALE v. RELIGARE FINVEST LIMITED THR. ITS RECOVERY OFFICER, SHRI AHMAD ISAR — Bombay High Court (2013-12-24)
HARIDAS KAWADUJI MOON AND ANOTHER v. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, PULGAON, WARDHA AND ANOTHER — Bombay High Court (2013-12-24)