LexA.B. CHAUDHARI,. UMA NATH SINGH
24 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 24 |
Disposal nature
| DISPOSED OF | 20 |
| DISMISSED | 4 |
Recent judgments
- HARPAL SINGH v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2016-05-25)
- GRAM PANCHAYAT SIMBAL MAJRA v. DIRECTOR RURAL DEV. AND PANCH. AND ORS. — Punjab & Haryana High Court (2014-09-30)
- SHINGARA SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-09-30)
- GRAM PANCHAYAT SIMBAL MAJRA v. DIRECTOR, RURAL DEV. & PANCHAYAT, PB & ORS — Punjab & Haryana High Court (2014-09-30)
- JAGTAR SINGH & ORS v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-09-30)
- RAM SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2014-09-30)
- GRAM PANCHAYAT SIMBAL MAJRA v. DIRECTOR, RURAL DEV AND PANCHAYAT, PUNJAB AND ORS — Punjab & Haryana High Court (2014-09-30)
- GRAM PANCHAYAT SIMBAL MAJRA v. DIRECTOR, RURAL DEV AND PANCHAYAT, PUNJAB AND ORS — Punjab & Haryana High Court (2014-09-30)
- GRAM PANCHAYAT SIMBAL MAJRA v. DIRECTOR, RURAL DEV. & PANCHAYAT, PB & ORS — Punjab & Haryana High Court (2014-09-30)
- GRAM PANCHAYAT SIMBAL MAJRA v. DIRECTOR RURAL DEV. AND PANCH. AND ORS. — Punjab & Haryana High Court (2014-09-30)