A.B. CHAUDHARI, P.N. DESHMUKH

520 recorded High Court judgment(s) · 2015–2016

Courts

Disposal nature

Recent judgments

• SMT.PUSHPA WD/O CHHABILAL RAMTEKE v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY, EDUCATION DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2016-04-07)
• DR.ANIL SUKHDEVRAO DHAGE NAGPUR v. STATE OF MAH. MUMBAI and 3 OTHERS. — Bombay High Court (2016-03-04)
• DIGAMBAR S/O HARIBHAU PAJGADE AND 2 OTHERS v. THE CHIEF SECRETARY, GOVERNMENT OF MAHARASHTRA AND 10 OTHERS — Bombay High Court (2016-03-04)
• JANARDHAN NATTHUJI DANDE AND OTHERS v. STATE OF MAHARASHTRA, SECRETARY, URBAN DEVELOPEMENT AND PUBLIC HEALTH DEPT. MUMBAI AND OTHERS — Bombay High Court (2016-02-05)
• SHRI SAMBAJI S/O RAMAJI KANNAKE v. THE MUNICIPAL COUNCIL,UMRED — Bombay High Court (2015-09-23)
• ASHOK SHIVRAM SIRSAT AKOLA v. STATE OF MAHARASHTRA BOMBAY and 2 OTHERS. — Bombay High Court (2015-09-23)
• MOHD. MOHIB UR REHMAN S/O MOHD. RIYAZ UR REHMAN, AKOLA v. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, DEPARTMENT OF EDUCATION AND SOCIAL WELFARE, AND 3 OTHE — Bombay High Court (2015-09-23)
• THE NEW INDIA ASSURANCE CO. LTD., BRANCH MANAGER, AKOLA THROUGH THE DIVISIONAL MANAGER v. SMT. LATA KAMLESHJI BHAGAT AND OTHERS — Bombay High Court (2015-09-23)
• YASHWANT S/O MOTIRAM TADAS v. STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2015-09-23)
• GUNWANTRAO @ ANNASAHEB DESHMUKH v. AMRAVATI UNIVERSITY,AMRAVATI and 2 OTHERS — Bombay High Court (2015-09-23)