LexA. B. CHAUDHARI, KUM. I.K. JAIN
357 recorded High Court judgment(s) · 2015–2015
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 357 |
Disposal nature
| DISPOSED OFF | 185 |
| DISMISSED | 68 |
| APPLICATION ALLOWED | 40 |
| RULE ABSOLUTE | 20 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 13 |
| APPEAL ALLOWED/REVERSED | 12 |
| Disposed off/Dismissed for default | 5 |
| APPEAL DISMISSED/CONFIRMED | 4 |
Recent judgments
- BALIRAM S/O GURLING PALAPURE v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2015-10-23)
- VITHAL LIMBAJI PARATWAGH v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2015-10-23)
- ASHOK RAVJI UTEKAR v. THE STATE OF MAHARASHTRA and ANR — Bombay High Court (2015-10-23)
- BADRINATH S/O TUKARAM SHINDE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-23)
- KASHINATH S/O POTANNA PITLEWAD v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-23)
- PRAKASH BAJIRAO PHAD v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2015-10-23)
- VIDYA W/O MURLIDHAR POKALE AND ANR v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2015-10-21)
- ASHOK @ PINTU S/O VISHWANATH BHOKARE AND ORS v. THE STATE OF MAHARASHTRA and ORS — Bombay High Court (2015-10-21)
- BALAJI MARUTI KAMBLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-21)
- MUKESH CHATTARSING PAWARA v. THE STATE OF MAHARASHTRA — Bombay High Court (2015-10-21)