A.B. CHAUDHARI,. INDERJIT SINGH

23 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• PREM v. STATE OF HARYANA — Punjab & Haryana High Court (2018-05-02)
• RAVI @ GOLDI v. STATE OF HARYANA — Punjab & Haryana High Court (2018-05-02)
• MOHD. AAFTAB v. STATE OF HARYANA — Punjab & Haryana High Court (2018-05-02)
• HANS RAJ v. BALJIT SINGH AND ORS — Punjab & Haryana High Court (2018-05-01)
• BALBIR CHAND @ GOGNA v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-04-24)
• DEVENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2018-04-20)
• NARESH KUMAR v. U.T.CHANDIGARH — Punjab & Haryana High Court (2018-04-19)
• SWINDER KAUR v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-04-19)
• STATE OF HARYANA v. SANJAY KUMAR — Punjab & Haryana High Court (2018-04-04)
• MANJIT SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-03-27)