A.B. CHAUDHARI,. HARNARESH SINGH GILL

346 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• SUNITA RANI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-03-29)
• MUKESH KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-03-27)
• ANJU DEVI v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2019-03-18)
• SMT. HINA BEGAM v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-03-12)
• SHILPA v. STATE OF HARYANA AND OTHER — Punjab & Haryana High Court (2019-02-15)
• SUNIL ALIAS NANIYA AND ANR v. STATE OF HARYANA — Punjab & Haryana High Court (2019-02-15)
• PURSHOTAM SINGLA v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2019-01-24)
• GURNISHAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-01-24)
• SARITA GARG v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2019-01-24)
• BANTA SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-01-24)