A.B. CHAUDHARI

10,085 recorded High Court judgment(s) · 2012–2024

Courts

Disposal nature

Recent judgments

• MANDEEP & ANR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2024-01-12)
• DEVI SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-12-22)
• PARVEEN KUMAR v. MAYA DEVI (DECEASED THRU HER LRS) AND ORS — Punjab & Haryana High Court (2023-09-29)
• HOSHIAR SINGH & ANOTHER v. STATE OF PUNJAB & ANOTHERS — Punjab & Haryana High Court (2023-08-17)
• MUKESH RANI AND OTHERS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2023-08-17)
• RAJ RISHI GARG AND ANR v. UNION OF INDIA — Punjab & Haryana High Court (2023-03-21)
• RAJ MOHAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-02-15)
• NATIONAL INSURANCE CO LTD v. SIMRAN AND ORS. — Punjab & Haryana High Court (2022-08-26)
• INDIAN OIL CORPORATION LTD v. UNION OF INDIAN — Punjab & Haryana High Court (2021-10-08)
• INDIAN OIL CORPORATION LTD v. UNION OF INDIA — Punjab & Haryana High Court (2021-10-08)