A.B. CHAUDHARI,. B.S. WALIA

36 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• VIKAS PANDEY @ ANITA AND ANR. v. STATE OF HARYANA — Punjab & Haryana High Court (2018-12-03)
• HARPAL SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-10-22)
• KRISHAN v. STATE OF HARYANA — Punjab & Haryana High Court (2018-09-10)
• RAM KUMAR v. MANGE RAM — Punjab & Haryana High Court (2018-09-07)
• UMESH KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-09-06)
• KARAN GUPTA & ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-09-06)
• DEEPAK v. STATE OF HARYANA — Punjab & Haryana High Court (2018-09-05)
• MANGAL SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2018-09-05)
• K D SHARMA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2018-06-01)
• UNIVERSAL MEDICOS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2018-06-01)