A.B. CHAUDHARI,. ANUPINDER SINGH GREWAL

109 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• DHARAMVIR SINGH v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-04-01)
• HARPREET SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2019-03-29)
• AMARJEET KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-03-29)
• BHOOP SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-03-29)
• SURAJ BHAN v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2019-03-29)
• LEKH RAJ v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2019-03-28)
• KEWAL SINGH @ KEWAL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2019-03-27)
• BAWA SINGH AND OTHERS v. STATE OF PUNJANB AND OTHERS — Punjab & Haryana High Court (2019-03-27)
• DHARMBIR SINGH v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-03-27)
• SADHU RAM v. STATE OF HARYANA — Punjab & Haryana High Court (2019-03-27)