A.B. CHAUDHARI

7,726 recorded High Court judgment(s) · 2007–2016

Courts

Bombay High Court

7726

Admitted/Allwd/Granted/Rule Absolute	2744
Dispossed Off/Dismiss for Default	1171
Dismissed/Rule Discharged	754
ALLOWED	604
OTHERS DISPOSED OFF	485
Allowed	303
DISMISSED	300
REJECTED	283

SMT. SUSHILA WD/O. SAMBHAJI WANKHEDE AND OTHERS v. RADHABAI WD/O. VITHOBAJI HIWANJ AND OTHERS — Bombay High Court (2016-04-07)
RAMRAO NARAYAN ARUDKAR (DEAD), THROUGH HIS LRS. VATSALABAI WD/O. RAMRAO ARUDKAR AND OTHERS v. PRALHAD NARAYAN ARUDKAR — Bombay High Court (2016-04-07)
NILKANTH S/O. SAKHARAM GIRSAVALE v. SAU. CHULANBAI @ REKHA W/O. GURUDAS GAIKWAD — Bombay High Court (2016-04-07)
SOU. LAXMI W/O. KRISHNARAO GAJBHIYE v. SHRI. ANIL S/O. NARHARI PATIL — Bombay High Court (2016-04-06)
BALIRAM S/O TULSHIRAM KAKDE v. RAGHUNATH S/O BHAGWANJI HOOD — Bombay High Court (2016-04-06)
BALAJI S/O ISA BORE v. STATE OF MAHARASHTRA, THROUGH OFFICER-IN-CHARGE, P.S. SIRONCHA, GADCHIROLI — Bombay High Court (2016-04-06)
JAYAJIRAO SHANKARRAO WATANE(SINCE DEAD) THROUGH HIS LRS., SMT. BHAGWATI WD/O J. WATANE AND 2 OTHERS v. SMT. LEELABAI WD/O PRAKASHCHANDRA BOTHRA AND OTHERS — Bombay High Court (2016-04-06)
TRIMBAK MOTIRAMJI YADGIRE (DEAD) THROUGH LRS. SAU. SUNANDA W/O SURESH KADU AND OTHERS v. SHANKARRAO MOTIRAMJI YADGIRE (DIED) THROUGH LRS SMT. KUSUMTAI HIMMATRAO YADGIRE AND OTHERS — Bombay High Court (2016-04-06)
SHRI PRAKASH S/O SHYAMBHUSHAN SINGH AND ANR v. SHRI SHISHUPAL ALIAS SHYAMLAL PRABHUDAS CHAWARE — Bombay High Court (2016-04-05)
RAMCHANDRA S. PATHAK (SINCE DECEASED) THROUGH LRS., YOGESH D. YENARKAR AND ANOTHER v. NAMDEO S/O. BALAJI TADAS AND ANOTHER — Bombay High Court (2016-04-05)