A. B. CHAUDHARI

386 recorded High Court judgment(s) · 2012–2015

Courts

Bombay High Court

386

Disposed off/Dismissed for default	230
Dismissed/Rule Discharged	95
Admitted/Allowed/Granted/Rule Absolute	45
Withdrawn	8
Rejected at Admission stage	5
APPEAL ALLOWED/REVERSED	2
DISMISSED	1

GANGADHAR MOKINDRAO DESHMUKH (DIED) NARHARI GANGADHAR KADAM AND ORS v. SUMANBAI RUSTUMRAO SIRASKAR AND ORS — Bombay High Court (2015-10-06)
GANGADHAR MOKINDRAO DESHMUKH (DIED) NARHARI GANGADHAR KADAM AND ORS v. SUMANBAI RUSTUMRAO SIRASKAR AND ORS — Bombay High Court (2015-10-06)
HARVINDER KAUR JASBIRSINGH SALUJA THR LRS SIMRANPAL JASBIRSINGH SALUJA v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2015-09-30)
JAGANNATH RANGNATH CHAVAN. v. SUMAN SAHEBRAO GHAWATE and OTHERS. — Bombay High Court (2013-09-10)
VAIJNATH APPARAO BHAGYAWANT v. MADHUKAR DATTATGRAYA TANDALE AND ORS — Bombay High Court (2013-08-22)
KHAJABEE MAHEMUD TAMBOLI v. SHADDULLA MAINNODDIN TAMBOLI AND ANOTHER — Bombay High Court (2013-08-22)
SUBHASH SHREERAM AGRAWAL v. SURYAKANT SHAMLAL AGRAWAL AND OTHERS — Bombay High Court (2013-08-22)
JAGDEVI SHIVPUTRA SANGWE v. SHANTABAI MANIKRAO PATIL AND OTHERS — Bombay High Court (2013-08-22)
SHRI DURGAMATA BAHUUDESHIYA SPORTS AND EDUCATIONAL INSTITUTIONS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-22)
SHARDABAI APPASAHEB SOLANKE v. DATTATRAYA KESHAVRAO DESHPANDE (MUKADAM) AND ORS — Bombay High Court (2013-08-21)