A. ARUMUGHASWAMY, S. RAJESWARAN

36 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• HAROON ISMAIL v. THE ADDITIONAL SUPERINTENDENT — Madras High Court (2014-01-07)
• UDHAYA @ UDHAYAKUMAR v. ASST. COMMISSIONER — Madras High Court (2013-10-04)
• THE DISTRICT COLLECTOR AND v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2013-09-19)
• MAHESWARI v. THE SECRETARY TO GOVT — Madras High Court (2013-09-02)
• AMMAVASAI v. THE COMMISSIONER OF POLICE — Madras High Court (2013-07-26)
• KARTHICK v. SECRETARY , HOME, PROHIBITION — Madras High Court (2013-07-26)
• SENTHIL v. THE INSPECTOR OF POLICE — Madras High Court (2013-07-26)
• ALAGURAJ @ VITTI ALAGURAJ, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2013-07-26)
• AYYANAR @ GANGAPETTI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2013-07-26)
• PANDIARAJAN @ STELLAPANDI v. SECRETARY TO GOVERNMENT — Madras High Court (2013-07-26)