LexA. ARUMUGHASWAMY
987 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 987 |
Disposal nature
| DISPOSED OF | 357 |
| ORDERED | 169 |
| DISMISSED | 129 |
| CLOSED | 105 |
| GRANTED | 59 |
| WITHDRAWN DISMISSED | 57 |
| ALLOWED | 51 |
| BAIL GRANTED | 28 |
Recent judgments
- S.RAMESH BABU v. THE INSPECTOR OF POLICE — Madras High Court (2014-04-23)
- DR.A.JAWAHAR PALANIAPPAN v. THE INSPECTOR OF POLICE — Madras High Court (2014-04-21)
- S.KUMARAPPAN v. THE INSPECTOR OF POLICE — Madras High Court (2014-04-11)
- SEKAR v. THE STATION HOUSE OFFICER — Madras High Court (2014-04-01)
- M/S.ELITE ROADWAYS PRIVATE v. STATE BY INSPECTOR OF POLICE, — Madras High Court (2014-03-18)
- MADHAN KUMAR, M/A 34 YEARS v. THE INSPECTOR OF POLICE — Madras High Court (2014-02-14)
- S.VETRIVEL v. AKILA PRIYA, 29 YEARS, — Madras High Court (2014-02-04)
- T.SENTHIL KUMAR v. THE SUPERINTENDENT OF CUSTOMS — Madras High Court (2014-01-27)
- DEVIKA v. SENTHIL KUMAR — Madras High Court (2014-01-24)
- KAMAL DHASAN v. THE INSPECTOR OF POLICE — Madras High Court (2014-01-10)