LexA.ABHISHEK REDDY,NAMAVARAPU RAJESHWAR RAO
38 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 38 |
Disposal nature
| ALLOWED NO COSTS | 27 |
| CLOSED NO COSTS | 5 |
| DISMISSED NO COSTS | 3 |
| DISPOSED OF NO COSTS | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| WITHDRAWN | 1 |
Recent judgments
- Mohd Giyas Mohiuddin v. The State of Telangana and 3 others — Telangana High Court (2023-01-20)
- MD.MOKTHAR PASHA v. THE STATE OF TELANGANA — Telangana High Court (2023-01-20)
- Mallavarapu Pradeep Kumar v. The State of Telangana and 2 Others — Telangana High Court (2023-01-20)
- Sri. Pradeep Kumar Tiwari v. The State of Telangana — Telangana High Court (2023-01-19)
- Munnuru Krishna v. The State of Telangana — Telangana High Court (2023-01-19)
- Vinod v. The State of Telangana And 2 Others — Telangana High Court (2023-01-19)
- Vankudoth Raju v. The State of Telangana and 2 others — Telangana High Court (2023-01-19)
- Shaik Yousuf v. The State of Telangana and 2 others — Telangana High Court (2023-01-19)
- Ayesha Haleema v. The State of Telangana and 2 others — Telangana High Court (2023-01-19)
- Shaik Shabeena v. The State of Telangana — Telangana High Court (2023-01-19)