LexA. ABHISHEK REDDY
5,145 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 5145 |
Disposal nature
| DISPOSED | 3192 |
| WITHDRAWN | 887 |
| ALLOWED | 488 |
| DISMISSED | 297 |
| DISMISS FOR NON-PROSECUTION | 148 |
| D.F.D. FOR NON APPEARANCE | 80 |
| PARTLY ALLOWED (DISPOSAL) | 49 |
| CONVERTED | 3 |
Recent judgments
- M/s Surya International Enterpise Pvt Ltd. v. The State of Bihar — Patna High Court (2026-05-15)
- Chandeshwar Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Avian The Works (JV) v. The State of Bihar — Patna High Court (2026-05-15)
- Upendra Kishore v. Punjab National Bank, — Patna High Court (2026-05-15)
- Md Shafique Alam v. The State of Bihar — Patna High Court (2026-05-15)
- Bipin Kumar Singh v. The State of Bihar — Patna High Court (2026-05-15)
- Sanju Devi v. The State of Bihar — Patna High Court (2026-05-14)
- Sakaldeep Ram v. The State of Bihar — Patna High Court (2026-05-14)
- Sukhpreet Kaur v. The State of Bihar — Patna High Court (2026-05-13)
- M/S Aastha And Saumya Construction v. The State of Bihar — Patna High Court (2026-05-13)