LexA.ABHISHEK REDDY
9,749 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 9749 |
Disposal nature
| DISPOSED OF NO COSTS | 7048 |
| CLOSED NO COSTS | 677 |
| WITHDRAWN | 601 |
| ALLOWED NO COSTS | 513 |
| DISMISSED NO COSTS | 463 |
| DISMISSED AS INFRUCTUOUS | 146 |
| DISMISSED | 125 |
| DISMISSED FOR DEFAULT | 76 |
Recent judgments
- Shankarabathula Ganapathamtna v. Mahammad Ankushavali — Telangana High Court (2023-04-28)
- CH.RAMA CHARY, MIRYALAGUDA, NALGONDA DISTRICT v. THE M.D., APSRTC., MUSHEERABAD, HYDERABAD AND 2 OTHERS — Telangana High Court (2023-04-28)
- M. PRABHAKAR, ADILABAD DISTRICT. v. THE DEPOT MANAGER, APSRTC, AND ANOTHER — Telangana High Court (2023-04-28)
- H.M.T.MACHINE TOOLS DIVISION, JEEDIMETLA, HYDERABAD v. G.SHIVARAJ, BOIGUDA, SECUNDERABAD AND 33 OTHERS — Telangana High Court (2023-04-28)
- A. VENUGOPAL REDDY v. THE SUPERINTENDING ENGINEER OPERATION CIRCLE AND ANOTHER — Telangana High Court (2023-04-27)
- V. Venkatesh Yadav v. Sri.R. Satish Kumar — Telangana High Court (2023-04-27)
- Pasarakonda Mallesh, v. The Project officer, OCP-II, The Singareni Collaries — Telangana High Court (2023-04-27)
- SK.AHMED Died per LRs v. THE PROJECT OFFICER — Telangana High Court (2023-04-27)
- Karpe , Gangoni Sattanna v. Sri Sikta Patnaik, I.A.S. and 3 Others — Telangana High Court (2023-04-27)
- Dagala Sambaiah v. Pandavula Srinivas — Telangana High Court (2023-04-27)