LexA.A. SAYED, SARANG VIJAYKUMAR KOTWAL
172 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 172 |
Disposal nature
| OTHERS DISPOSED OFF | 107 |
| (unspecified) | 39 |
| APPEAL DISMISSED | 16 |
| ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE | 6 |
| DELAY CONDONATED/REJECTED. | 2 |
| ALLOWED TO BE WITHDRWAN AT FINAL HEARING STAGE | 1 |
| Disposed Off | 1 |
Recent judgments
- THE STATE OF MAHARASTHRA v. SALEEM BALABHAI CHIPA — Bombay High Court (2018-07-07)
- SMT. ASHA HIRACHAND PAGARIYA v. THE SPECIAL RECOVERY AND SALES OFFICER AND ORS. — Bombay High Court (2017-12-08)
- LALASAHEB MUSAFIR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-12)
- RAJA @ RAJU KANNAN NAIDU v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-12)
- SANJAY SHIVAJI LIMBOLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-12)
- LALASAHEB MUSAFIR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-12)
- LALASAHEB MUSAFIR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-12)
- LALASAHEB MUSAFIR SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-12)
- SANJAY SHIVAJI LIMBOLE v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-12)
- MOHD. YASIN CHUTAN SHAIKH v. THE STATE OF MAHARASHTRA — Bombay High Court (2017-10-10)