LexA.A. SAYED, SANDEEP KASHINATH SHINDE
69 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 69 |
Disposal nature
| Disposed Off | 21 |
| Dismissed | 12 |
| (unspecified) | 11 |
| Allowed | 11 |
| Allowed To be withdrawn | 8 |
| DISPOSED OFF | 5 |
| Speaking To Minutes | 1 |
Recent judgments
- MUNCHERJI NUSSERWANJI CAMA v. THE STATE OF MAHARASHTRA THRU PUBLIC WORKS DEPT. AND ORS. — Bombay High Court (2019-03-05)
- MUNCHERJI NUSSERWANJI CAMA v. THE STATE OF MAHARASHTRA THRU PUBLIC WORKS DEPT. AND ORS. — Bombay High Court (2019-03-05)
- MUNCHERJI NUSSERWANJI CAMA OF MUMBAI v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-01-23)
- MUNCHERJI NUSSERWANJI CAMA OF MUMBAI v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-01-23)
- SHRI. RAJARAM WAMAN RANE AND ORS v. SHRI RAMKRISHNA MAHADEV RANE AND ORS — Bombay High Court (2018-12-14)
- SHRI. RAJARAM WAMAN RANE AND ORS v. SHRI RAMKRISHNA MAHADEV RANE AND ORS — Bombay High Court (2018-12-14)
- RAVINDRA J. CHOUDHARY v. THE ZONAL MANAGER, RAIGAD THAEN ZONE AND APPELLATE AUTHORITY AND ORS. — Bombay High Court (2018-12-07)
- MUNCHERJI NUSSERWANJI CAMA v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-11-02)
- DYANDEV SAKHARAM KODE AND ORS. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-11-02)
- LAXMAN RAGU JADHAV v. THE STATE OF MAHARASHTRA THROUGH THE ADDL. CHIEF SECRETARY (FOREST) AND ORS. — Bombay High Court (2018-11-02)