A.A. SAYED, S.C. GUPTE
122 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 122 |
Disposal nature
| Disposed Off | 48 |
| (unspecified) | 25 |
| Allowed | 16 |
| Dismissed | 14 |
| Dissmiss For Default/Non-Prosecution | 8 |
| Allowed To be withdrawn | 7 |
| DISPOSED OFF | 3 |
| WITHDRAWN | 1 |
Recent judgments
- SMT. UMADEVI RAJKUMAR JEURE AND ORS. v. THE DISTRICT COLLECTOR, SOLAPUR AND ORS. — Bombay High Court (2021-06-24)
- SMT. UMADEVI RAJKUMAR JEURE AND ORS. v. THE DISTRICT COLLECTOR, SOLAPUR AND ORS. — Bombay High Court (2021-06-24)
- GANPAT @ BHAGWAT SADOJIRAO KADAM AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-11-28)
- SHAILENDRA MADHUKAR BHALERAO v. SURUCHI SHAILENDRA BHALERAO — Bombay High Court (2018-11-26)
- PRAKASH BAMAJI PATIL AND ORS v. THE DEPUTY COLLECTOR (LAND ACQUISITION) AND ORS — Bombay High Court (2018-09-14)
- ASHOK RAMCHANDRA MEDHE v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-09-14)
- SUBHASH GURUSIDHAPPA REWAJE THROUGH HIS CONSTITUTED ATTORNEY v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ORS. — Bombay High Court (2018-09-14)
- SUBHASH GURUSIDHAPPA REWAJE THROUGH HIS CONSTITUTED ATTORNEY v. THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ORS. — Bombay High Court (2018-09-14)
- MAHADEO VISHRAM KADAM (CHAMBAR) v. THE COLLECTOR, KOLHAPUR AND ORS. — Bombay High Court (2018-09-12)
- SHRI. SURESH SAYAJI KATE AND ORS v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-09-12)
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