LexA.A. SAYED, PRAKASH D. NAIK
717 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 717 |
Disposal nature
| Disposed Off | 369 |
| (unspecified) | 166 |
| Dismissed | 69 |
| Allowed To be withdrawn | 31 |
| Allowed | 23 |
| Dissmiss For Default/Non-Prosecution | 16 |
| DISPOSED OFF | 12 |
| OTHERS DISPOSED OFF | 9 |
Recent judgments
- M/S OSHIWARA LAND DEVELOPMENT COMPANY PVT LTD v. THE STATE OF MAHARASHTRA THROUGH THE PRICIPAL SECRETARY AND 3 OTHERS — Bombay High Court (2022-04-07)
- BHAGU KHANDU BHALSING v. STATE OF MAHARASHTRA THRU CHIEF SECRETARY AND ORS — Bombay High Court (2019-10-18)
- GURPREET KAUR ALAGH W/O GURPREET SINGH ALAGH v. STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-10-18)
- M/S. BALAJI CARS (I) LLP AND ORS v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-10-18)
- DCB BANK LTD. v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-10-18)
- DCB BANK LTD. v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-10-18)
- TARABAI NAGU SABLE AND ORS v. STATE OF MAHARASHTRA THROUGH CHIEF SECRETARY AND ORS — Bombay High Court (2019-10-18)
- DCB BANK LTD. v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-10-18)
- GOPAL KISAN DANGLE AND ORS v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2019-10-18)
- GANPAT TABAJI KALOKHE AND ORS v. STATE OF MAHARASHTRA CHIEF SECRETARY AND ORS — Bombay High Court (2019-10-18)