LexA.A. SAYED, P. DEVADHAR
703 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 703 |
Disposal nature
| DISPOSED OFF | 399 |
| ABSOLUTE | 169 |
| WITHDRAWN | 37 |
| Disposed Off | 27 |
| Dismissed | 21 |
| Allowed To be withdrawn | 20 |
| DISMISSED | 9 |
| Allowed | 7 |
Recent judgments
- BABULAL KISHORINGJI DUDAWAT v. THE CHIEF COMMISSIONER OF INCOME TAX-I, PUNE AND ORS — Bombay High Court (2012-06-27)
- BABULAL KISHORINGJI DUDAWAT v. THE CHIEF COMMISSIONER OF INCOME TAX-I, PUNE AND ORS — Bombay High Court (2012-04-12)
- THE COMMISSIONER OF INCOME TAX - 4 MUMBAI v. LATE CHANDRAVANDAN J. DALAL — Bombay High Court (2011-10-21)
- THE COMMISSIONER OF INCOME TAX -4 MUMBAI v. PREBON YAMANE (INDIA) LTD. — Bombay High Court (2011-10-21)
- THE COMMISSIONER OF INCOME TAX -4 MUMBAI v. SHRIYAM BROKING INTERMEDIARY LTD. — Bombay High Court (2011-10-21)
- THE COMMISSIONER OF INCOME TAX - 4 MUMBAI v. SURESHCHAND S. JAIN — Bombay High Court (2011-10-21)
- THE COMMISSIONER OF INCOME TAX - 4 MUMBAI v. VENTURA SECURITIES PVT. LTD. — Bombay High Court (2011-10-21)
- THE COMMISSIONER OF INCOME TAX - 4 MUMBAI v. PRAGYA SECURITIES PVT. LTD. — Bombay High Court (2011-10-21)
- THE COMMISSIONER OF INCOME TAX 4 MUMBAI v. MHD SECURITIES LTD — Bombay High Court (2011-10-21)
- THE COMMISSIONER OF INCOME TAX - 4 MUMBAI v. ARCADIA SHARE AND STOCK BROKERS PVT LTD. — Bombay High Court (2011-10-21)