A.A. SAYED, P.B. MAJMUDAR
725 recorded High Court judgment(s) · 2008–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 725 |
Disposal nature
| (unspecified) | 234 |
| Disposed Off | 215 |
| DISPOSED OFF | 76 |
| Dismissed | 45 |
| Rejected | 34 |
| WITHDRAWN | 29 |
| Allowed | 25 |
| Rule Made Absolute | 12 |
Recent judgments
- THE PRINCIPAL G.B. KHARE COLLEGE and ANR v. MR. ROHIDAS GANPAT GODSE and ORS — Bombay High Court (2011-10-19)
- THE PRINCIPAL G.B. KHARE COLLEGE and ANR v. MR. ROHIDAS GANPAT GODSE and ORS — Bombay High Court (2011-10-19)
- CHOWA CHANDAN CO-OPERATIVE HOUSING SOCIETY LTD. v. THE BRIHANMUMBAI MAHANAGARPALIKA AND 5 ORS. — Bombay High Court (2011-10-11)
- GORAKH RAMKRUSHNA MOURYA and ORS. v. THE STATE OF MAHARASTRA — Bombay High Court (2011-07-25)
- RUFFINA NAZERETH PIRES AND 3 ORS. v. THE STATE OF MAHARSHTRA AND 3 ORS. — Bombay High Court (2011-07-21)
- YUVRAJ DATTATRAYA PATIL and ORS v. REGIONAL JOINT DIRECTOR (SUGAR) AND ORS — Bombay High Court (2011-07-13)
- YUVRAJ DATTATRAYA PATIL and ORS v. REGIONAL JOINT DIRECTOR (SUGAR) AND ORS — Bombay High Court (2011-07-13)
- SHIVAJI YASHWANT GAVADE v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-07-01)
- M/S PRAKASH OFFSET PRINTERS THROUGH ITS PROPRIETOR PRAKASH BABASAHEB KHANJIRE v. ICHALKARANJI URBAN CO-OPERATIVE BANK LTD. THROUGH ITS LIQUIDATORS BOARD and ORS — Bombay High Court (2011-07-01)
- M/S PRAKASH OFFSET PRINTERS THROUGH ITS PROPRIETOR PRAKASH BABASAHEB KHANJIRE v. ICHALKARANJI URBAN CO-OPERATIVE BANK LTD. THROUGH ITS LIQUIDATORS BOARD and ORS — Bombay High Court (2011-07-01)
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