LexA.A. SAYED, K. K. SONAWANE
125 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 125 |
Disposal nature
| Disposed Off | 55 |
| Dismissed | 22 |
| Allowed | 16 |
| (unspecified) | 13 |
| Allowed To be withdrawn | 10 |
| DISPOSED OFF | 3 |
| Abated | 1 |
| WITHDRAWN | 1 |
Recent judgments
- SAU. JYOSTNA NITIN BANKAR v. SHRI. NITIN BHAUSAHEB BANKAR — Bombay High Court (2018-10-12)
- SHRI. VILAS DAMU SHINDE AND ORS v. SPECIAL LAND ACQUISITION OFFICER NO.22 AND ORS — Bombay High Court (2018-10-11)
- SHRI. DATTATRAY PUNJAJI VYAVAHARE DECD THROUH LEGAL HEIR SHRI. DIPAK DATTATRAY VYAVAHARE v. THE COMPETENT AUTHO. INDIAN NATIONAL HIGHWAY PROJECT, LAND ACQUISITION OFFICE, NASHIK AND ORS — Bombay High Court (2018-10-10)
- MRS. SHELLY AKHIL PANDYA v. MR. AKHIL VIDYASHANKAR PANDYA — Bombay High Court (2018-10-10)
- SHRI DATTATRAYA PUNJAJI VYAVAHARE (SINCE DECD.) THROUGH HIS LRS. AND RESPRESENTATIVES v. THE COMPETENT AUTHORITY, INDIAN NATIONAL HIGHWAY PROJECT/SPECIAL LAND ACQUISITION OFFICER AND ORS. — Bombay High Court (2018-10-10)
- SMT. BHARATI HIMANSHU TARE v. SHRI. HIMANSHU SURESH TARE — Bombay High Court (2018-10-10)
- HARIBHAU KRISHNARAO KADAM v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-10-10)
- HARIBHAU KRISHNARAO KADAM v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2018-10-10)
- GAJANAN VASUDEVRAO LADE v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND ORS — Bombay High Court (2018-10-10)
- RAVINDRA ATMARAM PATIL v. M/S. J.S.W. ISPAT STEEL LTD. AND ORS. — Bombay High Court (2018-10-09)