LexA.A. SAYED, . D.Y. CHANDRACHUD
1,383 recorded High Court judgment(s) · 2010–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1383 |
Disposal nature
| Disposed Off | 472 |
| DISPOSED OFF | 279 |
| DISMISSED | 201 |
| Dismissed | 163 |
| ABSOLUTE | 86 |
| WITHDRAWN | 50 |
| Rule Made Absolute | 43 |
| (unspecified) | 26 |
Recent judgments
- Sayed Ali Hussaini and Anr. v. Mayfair Housing Pvt. Ltd. and Ors. — Bombay High Court (2013-10-11)
- SAYED ALI HUSSAINI v. MAYFAIR HOUSING PVT. LTD. — Bombay High Court (2013-10-11)
- SHRIDHAR CASTING PVT LTD. v. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL — Bombay High Court (2013-10-11)
- FRENY KERSASP KOLAH. v. 1(A) MRS.RABAB ALI HUSSEIN MOHAMEDBHAI CALCUTTAWALA AND TWO ORS. — Bombay High Court (2013-10-11)
- SHRIDHAR CASTING PVT LTD. v. THE CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL — Bombay High Court (2013-10-11)
- SHRI. RAMCHANDRA S. JOSHI v. BANK OF BARODA — Bombay High Court (2013-10-11)
- VIVEKCHANDRA DATTA AND 78 ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2013-10-11)
- (a) SAYED ALI HUSSAINI and (b) SAYED HUSSAIN HUSSAINI HEIRS OF SMT.HAWAH KHANUM HUSSAINI DECEASE v. MAYFAIR HOUSING PVT. LTD. AND ORS. — Bombay High Court (2013-10-11)
- GANESH B. MISHRA v. PRADEEP R. SHUKLA AND ORS. — Bombay High Court (2013-10-11)
- VIVEKCHANDRA DATTA AND 78 ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2013-10-11)