LexA.A. SAYED, A.S. OKA
2,015 recorded High Court judgment(s) · 2014–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 2015 |
Disposal nature
| Disposed Off | 540 |
| OTHERS DISPOSED OFF | 420 |
| RULE ABSOLUTE | 202 |
| Rejected | 145 |
| (unspecified) | 99 |
| Allowed | 81 |
| Allowed To be withdrawn | 81 |
| DISPOSED OFF | 79 |
Recent judgments
- AMAR BENERJEE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2023-01-09)
- THE ADV. BAR ASSOCIATION OF MAH. STATE WAQF TRIBUNAL AT AURANGABAD THROUGH PRESIDENT v. ABDUL GAFFAR ABDUL QADIR AND ORS — Bombay High Court (2019-01-22)
- STATE OF MAHARASHTRA and OTHERS v. PRERNA APAG SEVA SANGHATANA — Bombay High Court (2019-01-03)
- VIVEK SINGH v. SMT. NAINA TOOR SINGH AND ORS — Bombay High Court (2018-11-30)
- M/S. ELECTROSTEEL STEELS LIMITED v. M/S. POLYCAB WIRES PVT. LTD — Bombay High Court (2017-09-28)
- M/S.ELECTROSTEEL STEELS LTD v. M/S. POLYCAB WIRES PVT. LTD — Bombay High Court (2017-09-28)
- BEST OFFICERS ASSOCIATION v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-08-04)
- DR.VYANKATESH T ANCHINMANE AND 2 ORS v. STATE OF MAHARASHTRA AND 12 ORS — Bombay High Court (2017-08-04)
- SMT. JAISHRI DEEPAK YENGAL v. STATE OF MAHARASHTRA — Bombay High Court (2017-05-05)
- SANDEEP PANDURANG PATIL v. HITGH COURT ADMINISTRATION AND ORS. — Bombay High Court (2017-05-05)