LexA.A.NAKKIRAN
10,523 recorded High Court judgment(s) · 2009–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 10523 |
Disposal nature
| ORDERED | 2891 |
| ALLOWED | 2053 |
| GRANTED | 1482 |
| DISMISSED | 1195 |
| RELAXED | 544 |
| WITHDRAWN DISMISSED | 477 |
| CLOSED | 415 |
| DISPOSED OF | 339 |
Recent judgments
- M/S. EMPEE DISTILLERIES LTD v. Mohan Breweries and Distilleries Limited — Madras High Court (2025-05-09)
- C.RABIA BEGUM v. C.S.KHATHIJUTHUS SOGHARA — Madras High Court (2025-05-09)
- M.R.GANESAN v. MAHALINGAM — Madras High Court (2025-04-30)
- RAMADAS v. RAMASAMY KONAR — Madras High Court (2025-04-30)
- R.RAMALINGAM v. R.MANIVANNAN — Madras High Court (2025-04-30)
- RAMADAS v. RAMASAMY KONAR — Madras High Court (2025-04-30)
- KRISHNAVENI v. C.JAYAKUMAR — Madras High Court (2025-04-30)
- AZHAGAPPAN (DIED)1.RATHINAMMAL v. AANAI GOUNDER — Madras High Court (2025-04-30)
- E.DHANAPAL v. E.ARUNAGIRI (DECEASED) — Madras High Court (2025-04-30)
- S. VELU v. R.V. GOPAL — Madras High Court (2025-04-30)